Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174(3)] [Section 174] [Entire Act]

State of Maharashtra - Subsection

Section 174(3)(ii) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(ii)National Service Scheme : A student must have participated in the National Service Scheme programmes organised by the College or University and attended prescribed hours of work under the Scheme.