Section 4(3) in The M.P. Zila Yojana Samiti Adhiniyam, 1995
(3)The remaining members of the committee shall be ;-(a)a Minister of the State of Madhya Pradesh to be nominated by the State Government, who shall be the Chairperson of the Committee;(b)the District Collector who shall be the member-secretary;(c)where the number of members of the committee, as specified in the Schedule is :-(i)fifteen then one member; or(ii)twenty then two members, to be nominated by the State Government :Provided that the Collector of the district by which the Zila Panchayat is described shall be the member-secretary of the District Planning Committee.
