Section 4(3)(c) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

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State of Madhya Pradesh - Subsection

Section 4(3)(c) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(c)where the number of members of the committee, as specified in the Schedule is :-

(i)fifteen then one member; or

(ii)twenty then two members, to be nominated by the State Government :