Section 4(10) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964
(10)In determining the annual letting value of lands and buildings, the following factors shall be taken into consideration,-(i)the use to which the land or building is being put or, where it is lying vacant, the use to which it may be put;(ii)the proximity to or distance from a developed or developing area;(iii)the approach to the land or building;(iv)the state of public amenities regarding water supply, lightning and sanitation.
