Section 4(10)(i) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

(i)the use to which the land or building is being put or, where it is lying vacant, the use to which it may be put;

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