Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Punjab - Subsection

Section 98(1)(a) in The Punjab Municipal Act, 1999

(a)carry on the day to day administration of the Municipal Council or the Nagar Panchayat, as the case may be;