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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)Normally at the time of issue of ballot paper to an elector as per the electoral roll, indelible ink mark is applied as referred in sub-rules (1) to (3) above. In the election to Farmers' Organisation, an elector may have voting rights in more than one Water Users Association. In such cases, an elector having land in more than one Water Users Association shall be supplied ballot paper after verifying his name in the electoral roll of that Water Users Association where he is voting irrespective of the elector having already indelible ink mark. If necessary, indelible ink mark shall be applied on the finger next to forefinger and so on.