Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

(1)There shall be a Selection Committee for recommending to the Government a panel of names for appointment of the Director-General under sub-section (1) of section 7.