Section 259(5) in Rajasthan Panchayati Raj Rules, 1996
(5)The posts of junior engineers may be filled in either by transfer from other Government Departments on deputation or [by direct recruitment as per procedure prescribed under the Rajasthan Rural Development and Panchayati Raj state and Subordinate Services Rules, 1998][Substituted by the Rajasthan Panchayati Raj (VII Amendment) Rules, 2006 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 6.12.200]
