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State of Uttarakhand - Section

Section 22 in The Uttarakhand Co-operative Service Rules, 2016

22. Scale of Pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of commencement of these rules are given in appendix `A'.