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State of Haryana - Section

Section 4 in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

4. Nationality and character.

(1)No person shall be appointed to any post in the Service unless he is a citizen of India.
(2)No person shall be appointed to any post in the Service by direct recruitment unless he produces :
(a)a certificate of character from the academic institution last attended and a similar certificate from two other responsible persons not being his relatives, who are well acquainted with the person in his private life and are not connected with the academic institution above; and
(b)a medical certificate of fitness as required under Rule 3.1 of the Punjab Civil Services Rules, Volume I, Part I.