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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(b) in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

(b)a medical certificate of fitness as required under Rule 3.1 of the Punjab Civil Services Rules, Volume I, Part I.