Himachal Pradesh High Court
International Roerich Memorial Trust vs . Ms. Alena Adam Kova on 27 May, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
International Roerich Memorial Trust vs. Ms. Alena Adam Kova .
RSA No. 45 of 2022.
27.05.2022 Present: Mr. Vijay Verma, Advocate, vice Mr. H.S. Rangra, Advocate, for the appellant.
Mr. Neeraj Maniktala, Advocate, for the respondent.
Learned counsel for the respondent seeks time to file reply to CMP No. 1976 of 2022.
r List on 1 st July,
2022.
(Satyen Vaidya)
Judge.
27th May, 2022.
(jai)
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