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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(6) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(6)The Selection Committee consisting of the Principal, two Senior Selection Grade Lecturers of the College and one Co-opted member of the teaching staff belonging to Scheduled Castes or Scheduled Tribes of the college shall finalise the selection list, following the reservation as provided in rule 25. The Selection Committee shall finalise and approve the selection list within one week after the last date of receipt of applications is over. The approved selection list will be displayed on the notice board of the college. A copy of the approved list shall be sent to the Joint Director of Collegiate Education of the Region concerned for scrutiny. Based on the approval, the Principal concerned shall issue admission cards.