Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(7) in Tamil Nadu Combined Development and Building Rules, 2019

(7)Corridor width. - The corridor serving as access for units in the development in whichever floor they may be situated shall not be less than the standards prescribed in rule 42.