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[Cites 0, Cited by 0] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(6) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(6)To be eligible for promotion, an officer must satisfy the following conditions:-
(a)has attained 6 years' seniority as Lieutenant.
(b)is recommended by his Captain; and
(c)Possesses a full Naval Watch-Keeping Certificate if an Executive Officer, or an Engine-Room Watch-Keeping Certificate if an Engineer Officer, or a Certificate of Competency if an Electrical Officer.