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[Cites 0, Cited by 0] [Section 202(6)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(6)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Possesses a full Naval Watch-Keeping Certificate if an Executive Officer, or an Engine-Room Watch-Keeping Certificate if an Engineer Officer, or a Certificate of Competency if an Electrical Officer.