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State of Rajasthan - Section

Section 5 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

5.

The first annual subscription from the employees already in service will be realized in the month following the sanction of the rules by the Government (if they are sanctioned after October) and thereafter annual subscriptions shall be realized from the pay disbursed in the month of October every year. In case of new entrants the subscription will be realized after completing one year's continuous service.