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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(4)Thereafter, the Commission determine the ARR and the tariff as per provisions of the Act and these Regulations. The tariff so determined by the Commission shall be without considering the subsidy commitment by the State Government. The Commission also determine the subsidized tariff arrived at after considering the subsidy commitment of the State Government given in advance for the categories of consumers indicated