[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Odisha - Subsection
Section 7(1) in The Orissa Consumer Welfare Fund Rules, 2007
| (a) | Secretary, Department of Food Supplies & Consumer Welfare | Chairman |
| (b) | Secretary, Department of Finance or his nominee | Member |
| (c) | Secretary, Department of Panchayati Raj or his nominee | Member |
| (d) | Secretary, Department of School & Mass Education or hisnominee | Member |
| (e) | Nominee of Department of Consumer Affairs, Government ofIndia. | Member |
| (f) | Commissioner of Commercial Taxes, Orissa or his nominee | Member |
| (g) | Additional/Joint Secretary Planning and Co-ordinationDepartment | Member |
| (h) | Director, Information & Public Relations Department or hisnominee | Member |
| (i) | Financial Advisor-cum-Joint Secretary, Food Supply &Consumer Welfare Department | Member |
| (j) | A representative of State Level Consumer Co-operativeOrganisation having good track record or an expert in consumermovement having active interest and experience regarding workingVoluntary Consumer Organisation/Non-Government Organisations. | Member |
| (k) | Director, Consumer Affairs-cum-Joint Secretary Food Supply &Consumer Welfare Department | Member-Secretary |