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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Right of Children to Free and Compulsory Education Rules, 2010

(2)A teacher, in addition to the function specified clauses (a) to (e) of sub-section (1) of section 24, may perform the following duties:
(a)participation in training programmes;
(b)participation in curriculum formulation, and development of syllabi, training modules and text book development;