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Union of India - Section

Section 21 in The Right of Children to Free and Compulsory Education Rules, 2010

21. Duties performed by teachers.

(1)The teacher shall maintain a file containing the pupil cumulative record for every child shall be the basis for awarding the certificate for completion of elementary education.
(2)A teacher, in addition to the function specified clauses (a) to (e) of sub-section (1) of section 24, may perform the following duties:
(a)participation in training programmes;
(b)participation in curriculum formulation, and development of syllabi, training modules and text book development;