Section 11 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
11. Deposit of water usage charge
On receipt of the demand note served upon him by the Assistant Executive Engineer under rule 10, the consumer shall deposit the water usage charges in the sub-division office against a proper receipt and the Assistant Executive Engineer shall, at the end of each day or in the morning of the next working day, remit the amount in the divisional chest.
