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State of Rajasthan - Section

Section 8 in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

8. Selection Committee.

(1)Selection to the posts of District Adult Education Officers and Project Officers shall be made by a Committee consisting of the following:
1. Secretary to Government, Education Department Chairman;
2. Special Secretary to the Government Department of Personnel &Administrative Reforms Member.
3. Nominee of the Principle Secretary and DevelopmentCommissioner not below the rank of Deputy Secretary to Government Member.
4. Director of Primary and Secondary Education Member.
5. One expert in the field of Adult Education nominated by theSecretary to Government, Education Deptt. Member.
6. Director of Adult Education, Rajasthan Member-Secretary.
(2)Selection to the posts of Assistant Project Officers and Supervisors shall be made by a Committee consisting of the following:
1. Collector of the District Chairman.
2. Director of Adult Education Member.
3. District Adult Education Officer/ District Education Officer Member-Secretary.