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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

(2)Selection to the posts of Assistant Project Officers and Supervisors shall be made by a Committee consisting of the following:
1. Collector of the District Chairman.
2. Director of Adult Education Member.
3. District Adult Education Officer/ District Education Officer Member-Secretary.