Bombay High Court
M/S Nahalchand Laloochand Pvt Ltd. ... vs Shivajirao S Shinde For Self And ... on 19 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 715 OF 2022
M/s Nahalchand Laloochand Pvt Ltd. Mumbai- ....APPELLANT
400004
V/S
Shivajirao S Shinde For Self And Constituted ....RESPONDENT
Attorney Of Mrs Maheshwari S. Shinde And Ors WITH INTERIM APPLICATION NO. 19818 OF 2022 In Second Appeal 715 OF 2022 M/s Nahalchand Laloochand Pvt Ltd. Mumbai- ....PETITIONER 400004 V/S Shivajirao S Shinde For Self And Constituted ....RESPONDENT Attorney Of Mrs Maheshwari S. Shinde And Ors Mr. Rajesh N. Kachare for Appellant. Mr. Prashant Rane for Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 19th December, 2022 P.C. :
S. O. to 17/01/2023 .
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