Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] NCT Delhi - Subsection Section 99(3) in The Delhi Water Board Act, 1998 (3)The Government shall cause such report to be laid before the Legislative Assembly as soon as may be after it is submitted.
