Section 5 in Uttar Pradesh Intermediate Education Act, 1921
5. Constituencies. - (1) The constituencies for the purpose of election shall be the educational regions.
(2)Only one Head of Institution and one teacher shall be elected from each such constituency.Explanation. - For the purposes of this paragraph the expression "educational region" means the educational region comprising such districts as may be placed by the State Government under the charge of a Deputy Director of Education.
