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[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in The Punjab Panchayati Raj Act, 1994

(2)Every person who is entered as voter on the electoral roll prepared by the State Election Commission and for the time being in force pertaining to the area of a Gram Sabha, shall be member of the Gram Sabha.