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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(3)(iii) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(iii)The Field Director/Conservator of Forests may restrict the entry of any category of vehicles or can decide the specifications of the vehicles that may be allowed in the protected areas.