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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(3) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(3)Entry Fee. - The fees payable for the entry permits mentioned in sub-rule (1) shall be as follows :
SI. No. Purpose of Entry Tiger Reserve/Protected Area Two Wheeler Vehicles Light Vehicles (up to 8 persons) Minibus (9 to 32 persons) Remarks
      Indian Foreigners Indian Foreigners Indian Foreigners    
(1) (2) (3) (4) (5) (6) (7) (8) (9) (10)
1 Viewing wildlife in Vehicles (Per Round). All Tiger reserves - - 1000 2000 1600 12000 Rates for foreigners shall be applicable ifpersons of mixed nationalities travel in a vehicle.
Other Protected Areas - - 400 1500 1000 10000
2 Visiting Specific Spots in Vehicles Pachmarhi View Points 100 600 250 (upto 5 persons) 1500 1000 10000 If a person has paid for a round in the park, the charges forvisiting specific spots shall not be payable separately.
      300 (6 to 10 persons)      
Van Vihar National Park 50 200 150 (upto 5 persons) 600 (upto 5 persons) 600 2500
      200 (6 to 8 persons) 800 (6 to 8 persons)    
Other Specified Spots (Pandav Falls, RanehFalls, Ranh Falls and any other spots earmarked by themanagement.) 40 200 200 1000 400 2000 The period of a round can be decided by theauthorized officer.
Sr. No. Purpose of Entry National Park/ Sanctuary/Spot Indian Citizens Foreigners Remarks
(1) (2) (3) (4) (5) (6)
1 Visiting a Specific Spot on Foot Fossil National Park 10 150 Per person
Pachmarhi View Points 20 200 Per person
Van Vihar National Park 20 200 Per person
Others 15 150 Per person
2 Trekking/Cycling (onspecified routes) Van Vihar National Park 50 500 Per day, per person.
Others 100 1000 Per day, per person.
3 Camping (Only at compounds earmarked by FieldDirector/Conservator of Forests) All National Parks and Sanctuaries 300 3000 Per night. The rate includes trekking/ cyclingon designated routes.
Arrival at and departure from the camp siteshall be allowed only during normal tourism hours.
4 Wildlife Viewing from Hide/Machan/Watch Towers. Tiger Reserves 150 1500 Management can limit the number of persons atany spot according to the sensitivity of the site.
Others 75 750
5 Wildlife viewing from Government VehicleMinibus) All (except Van Vihar) 100 500 Per person, per round.
Remarks. - (i) The fee for an auto rickshaw shall be double the rate for two wheelers.
(ii)Rs. 50 for Indians and Rs. 500 for Foreigners shall be charged for every person in excess of 32 in a minibus.
(iii)The Field Director/Conservator of Forests may restrict the entry of any category of vehicles or can decide the specifications of the vehicles that may be allowed in the protected areas.
(iv)Drivers and guides/naturalists shall be counted in the number of passengers allowed in a vehicle.