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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5)(f) in Tamil Nadu Electricity Grid Code, 2005

(f)Recovery Procedures
(i)Restoration system presents unique challenges to the system operators since the transmission system topologies will be quite different from the well integrated system during the normal condition
(ii)Detailed plans and procedures for restoration after partial / total black out of each constituent's system within the State, will be finalised by the concerned entity in coordination with the SLDC. The procedure will be reviewed, confirmed and / or revised once every year.
(iii)List of generating stations with black start facility, inter-state, synchronizing points and essential loads to be restored on priority, should be prepared and be available with SLDC.
(iv)The SLDC is authorized during the restoration process following a black out, to operate with reduced security standards for voltage and frequency as necessary in order to achieve the fastest possible recovery of the Grid.