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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)Each Board of Studies shall scrutinise the subject-wise list of teachers vis-a-vis the conditions of qualification and prepare the subject-wise list of eligible persons in order of priority for various types of examination work which would be approved by the Examination Committee and the Executive Council.