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State of Odisha - Section
Section 9 in The Schedule of Rate for Forest Produce in Orissa Rules, 1977
9. Repeal and Savings.
- All rules and orders to the extent that they are repugnant to the provisions of these rules are hereby repealed:Provided that in respect of any forest produce not covered under Schedule II the rate as applicable to such produce, immediately before coming into force of these rules shall prevail revised.Form[Rule 8]| Name of leases......... | Book No........... |
| Name of locality......... | Permit No......... |
| Name of purchaser | Number of carts and names of carter | Description of produce | Number of quantity | Value |
| Destination............. | |
| Date of Expiry.......... | Signature of Agent or Officer |
| Date of issue............... |