Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 58 in Tamil Nadu Combined Development and Building Rules, 2019 58. Gas supply. - For requirements regarding gas pipe installations, reference shall be made to part 9 plumbing services, Section 3 Gas supply of National Building Code of India.
