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State of Bihar - Section

Section 59 in The Bihar Municipal Election Rules, 2007

59. Information at the Polling Station.

- The following information will be exhibited at the outside of each Polling Station:-
(a)Name and number of the Polling Station
(b)Electoral roll of the ward pertaining to that Polling Station
(c)Name of each candidate in Devanagari script and the election symbol allotted to him which will remain in same order as indicated in Rule 50.