Section 18(1)(b) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 18(1)(b) in The Central Motor Vehicles Rules, 1989

(b)three copies of the applicants recent [passport size photograph] [Substituted by GSR 933(E), dated 28.10.1989, for 'photograph of the size of five centimetres by six centimetres' (w.e.f. 28.10.1989).], if renewal is to be made in Form 6,

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Union of India - Subsection

Section 18(1)(b) in The Central Motor Vehicles Rules, 1989