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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in The Bombay Shops and Establishments Act, 1948

(1)No shop-
(a)dealing wholly in milk, vegetables, fruit, fish, meat, bread or any other goods notified by the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government shall in any day be opened earlier than 5 a.m.;
(b)[****] [The words 'dealing in goods' were deleted by Bombay 53 of 1949, section 2. first Schedule.] other than those specified in clause (a) of this sub-section, shall on any day be opened earlier than 7-00 a.m.