Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act] Chota Nagpur Division - Subsection Section 61(4)(a) in Chota Nagpur Tenancy Act, 1908 (a)the average money-rent payable by tenants for land of a similar description and with similar advantages in the vicinity;