Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(20) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963 (20)[ [* * * * *] [Item nos. 20 to 28 added vide Notification Punjab Government No. 385-2TCP- 64/6684 dated 17.3. 1964.]
