Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(2)(b) in Rajiv Gandhi University of Health Sciences Act, 1994

(b)conduct of university employees and disciplinary procedure to be followed in case of misconduct and other lapses in the discharge of their duties;