Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5) in Madhya Pradesh Road Safety Fund Rules, 2017

(5)Measures for enhancing Transport Education and Public Awareness and establishing and maintaining Transport Education Park, works related to purchase and distribution of material related to Transport Education and of public benefit and works related to publicity and spreading awareness.