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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xxx) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xxx)conduct one half-yearly inspection of his own office out of the two to be conducted in the month of June and December of each year and annual inspection of the work of Village Level Workers/Lady Village-Level Workers;