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State of Tamilnadu - Section

Section 9 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

9. Qualifications as to age.

(a)No person shall be appointed to the posts specified in column (1) of the table below, if he has completed or will complete on the first day of July of the year in which the selection for appointment is made, the year of age specified in the corresponding entry in column (2) thereof:
Provided that the age limit specified in column (2) shall not apply to the appointment by transfer or promotion of a person in the establishment of the Local Authority or of other local authority.
  Name of Post Age Limit (should not be less than 21 years)
  (1) (2)
1. Maternity Assistant (Maternity and Child Health) 40
2. Motor-Mechanic 40
3. Laboratory Assistant 26
4. Field Assistant 26
5. Driver (Lorry, Motor or Tractor) 25
6. Burial Ground Registrar 26
7. Fitter 30
8. Carpenter 30
9. Hammerman 30
10. Blacksmith 30
11. Sanitary Supervisor 26
12. Public Health Peon 26
13. Cleaner (Motor, Lorry or Tractor) 26
14. Bellow Boy 26
15. Flyer 30
The age limit shall not apply to the appointment to the post of Sanitary Supervisor or Public Health Peon of Sanitary Worker or of a Watchmen paid from contingencies, if he had entered service before he had attained the age of 26 years, or to the appointment as Sanitary Supervisor or Public Health Peon of an ex-army man or a peon or mistri who was employed in connection with Air Raid Precaution or Civil Defence scheme, as the case may be:Provided that the Sanitary Worker or a watchman appointed prior to 10-11-72 shall be eligible for promotion as Sanitary Supervisor or Public Health Peon if he has entered service before he attained the age of 25 years:Provided further that a person to be appointed to the post of Ayah (Maternity and Child Health) and Sanitary Worker should have completed 30 and 18 years of age respectively on the first day of July of the year in which the selection for appointment is made:Provided also that in the case of Scheduled Castes and Scheduled Tribes, the maximum age limit for appointment in the Public Health Establishment of local body in respect of posts mentioned in items 3,4,6 to 14 and 15 of the table is 31 years:Provided also that the persons who are demolished from the Army, Navy or Air force and who have not completed 45 years of age in case of such demolished persons not belonging to Scheduled Castes, Scheduled Tribes or Backward Classes, and 50 years of age in the case of demolished persons of Scheduled Castes, Scheduled Tribes and Backward Classes shall be eligible for appointment.
(b)Other Qualification: - No person shall be appointed to the post specified in column (1) of the Table below unless he possesses the qualifications specified in the corresponding entries in column (2) thereof.
Name of the Post Qualifications
(1) (2)
1. Maternity Assistant Must possess a midwifery or an auxiliary NursesMidwifery Diploma, and must have registered as midwife or anAuxiliary Nurse under the Tamil Nadu Nurses and Midwives Act,1926 (Tamil Nadu Act III of 1926). Preference, however, shall begiven to the candidates trained as government stipend arises.
2. Motor Mechanic (i) Must have had experience for a period of notless than 5 years in a workshop or work place undertakingrepairs to automobiles; and
  (ii) Must possess a licence for driving heavytransport vehicles.
3. Laboratory Assistant (i) Must possess completed S.S.L.C;
  (ii) Must have a good physique, good vision andcapacity for outdoor work; and
  (iii) Must have undergone training of not lessthan 3 months in the Regional Malaria Organisation at Thanjavuror Coimbatore or in the Central Malaria Laboratory attached tothe office of the Additional Director of Health Service andFamily Planning, Chennai.
4. Field Assistant (i) Must have passed the III Form or VIIIstandard;
  (ii) Must have good physique, clear vision andcapacity for out door work; and
  (iii) Must have undergone the preliminarytraining for a period of not less than one month in the RegionalMalaria Organisation at Thanjavur or Coimbatore or in theCentral Malaria Laboratory attached to the office of theAdditional Director of Health Service and Family Planning,Chennai.
5. Driver (i) Good physique.
  (ii) A pass in III form or VIII standard of arecognised school.
  Explanation. - A recognised school shall mean aschool maintained by or opened with the sanction of theGovernment of Tamil Nadu, or to which recognition has beenaccorded by the Director of School Education under theEducational Rules of the State.
  (iii) Possession of driving licence for heavytransport Vehicles.
6. Burial Ground Registrar Must have completed S.S.L.C.
7. Fitter Experience for a period of not less than 5 yearsin Motor Repair Works.
8. Carpenter Must have served as Carpenter for a period ofnot less than 5 years.
9. Hammerman A Pass in III Form or VIII Standard of arecognised school, i.e., a school maintained by or opened withthe sanction of the Government of Tamil Nadu or to whichrecognition has been accorded by the Director of SchoolEducation under the Educational Rules of the State.
  Must have experience as a Hammerman in a workingplace for a period of not less than one year.
10. Blacksmith Experience for a period of not less than 5 yearsin smith work.
11. Sanitary Supervisor A pass in III Form or VIII standard of arecognised school, i.e., a school maintained by or opened withthe sanction of the Government of Tamil Nadu or to whichrecognition has been accorded by the Director of SchoolEducation under the Educational Rules of the State.
12. Public Health Peon  
13. Cleaner (i) Good physique
  (ii) A pass in III form or VIII Standard of arecognised school i.e., a School maintained by or opened withthe sanction of the Government of Tamil Nadu or to whichrecognition has been accorded by the Director of SchoolEducation under the Educational Rules of the State.
14. Bellow Boy. A pass in III Form or VIII Standard of arecognised School, i.e., a school maintained by or opened withthe sanction of the Government of Tamil Nadu or to whichrecognition has been accorded by the Director of SchoolEducation under the Educational Rules of the State.
15. Ayah (Maternity and Child Health). Must be able to read and write Tamil.
16. Flyer. (i) A pass in III Form or VIII standard of arecognised School, i.e., a School maintained by or opened withthe sanction of the Government of Tamil Nadu or to whichrecognition has been accorded by the Director of SchoolEducation under the Educational Rules of the State.
  (ii) Should have undergone successfully thecourse in flaying conducted by the Animal Husbandry Departmentof the State Government.
  The qualification of completed S.S.L.C. requiredfor the post of Laboratory Assistant and Burial Ground Registrarshall mean the qualification prescribed in Schedule to G. O.No. 20, R.D. & L.A., dated 5-1-1972