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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(iii) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(iii)Compartment/Re-appear candidates of the Matriculation Examination from the School situated in U.T., Chandigarh and Punjab State affiliated to the C.B.S.E., New Delhi.