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State of Punjab - Section

Section 5 in Punjab School Education Board (XIth Class Examination) Regulations, 1992

5. Eligibility for admission.

- The following shall be eligible to get admission in the [XIth class] [Amended vide item No. 6 dated 6.8.1993.] :-
(i)A person who has passed Matriculation Examination conducted by the Board or any equivalent examination recognised by the Board.
(ii)[ Candidates placed under compartment/Re-appear in the Matriculation Examination conducted by the Board.] [The admission of the candidates mentioned at 5(ii) & (iii) shall be provisional.]
(iii)Compartment/Re-appear candidates of the Matriculation Examination from the School situated in U.T., Chandigarh and Punjab State affiliated to the C.B.S.E., New Delhi.