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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(1)The Registering Authority shall issue 'Identity Cards in Form-V to every unorganized worker/beneficiary with his/ her photograph duly affixed thereon.