Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(iv) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976 (iv)perform such other duties and exercise such other powers as may be imposed or conferred on him by the Authority.
