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State of Uttar Pradesh - Section

Section 9 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

9. Power and duties of the Member/Secretary of the Authority.

- The Member-Secretary of the Authority shall be the Chief Executive Officer of the Authority and subject to its control and supervision, he shall-
(i)be responsible for the proper maintenance of account books and records of the Authority and for the correct preparation and timely submission of periodical statements and returns to the Registrar and the State Government as and when required;
(ii)convene meetings of the Authority and maintain proper records of such meetings;
(iii)arrange to carry on correspondence on behalf of the Authority;
(iv)perform such other duties and exercise such other powers as may be imposed or conferred on him by the Authority.