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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)It shall be the general duty of the Returning Officer at any election to do all such acts and things as may be necessary for conducting the election in the manner provided in these Rules.